Section 79(1)(b) in Rajasthan Panchayati Raj (Election) Rules, 1994

[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(1)(b) in Rajasthan Panchayati Raj (Election) Rules, 1994

(b)an elector or vote or retrain from voting at an election or as a reward to

(i)a person of having so stood or not stood or for having withdrawn his candidature, or

(ii)an elector for having voted or refrained from voting.