Section 63A in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
63A.
Cases not falling under Articles 61, 62 or 63 but where the continued presence of a pupil is considered by the Headmaster or Headmistress as subversive of good order and discipline should be reported through the Inspector of Anglo-Indian Schools to the Director of School Education who, after considering also the parent's or guardian's statement, may direct the issue of a transfer certificate in respect of the pupil concerned.
