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State of Rajasthan - Section

Section 6 in National Security (Rajasthan Condition of Detention) Order, 1980

6. Clothing and Bedding.

(1)Each detenu may wear his own clothes and his relations may, if permitted so to do by the Superintendent, send him extra clothing and bedding. A detenu who is unable to provide sufficient clothing and bedding shall be supplied with such clothing and bedding on the same scale as a prisoner.
(2)A detenu shall be allowed to bring his own feeding utensils but if for any reason he is unable to do so, the Superintendent shall allow him such utensils as admissible to a prisoner.