Gujarat High Court
Navnithbhai Harmanbhai Patel vs Ambalal Kalidas Patel on 8 May, 2002
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No 558 of 2002
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NAVNITHBHAI HARMANBHAI PATEL
Versus
AMBALAL KALIDAS PATEL
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Appearance:
1. First Appeal No. 558 of 2002
MR AS VAKIL for Petitioner No. 1-2
MR PRADEEP PATEL for Respondent No. 1
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CORAM : MR.JUSTICE Y.B.BHATT
and
MR.JUSTICE SHARAD D.DAVE
Date of Order: 08/05/2002
ORAL ORDER
(Per : MR.JUSTICE Y.B.BHATT) Learned counsel for the respondent states that the respondent shall supply the paper book latest by 15th August, 2002. If the paper book is supplied by due date, the first appeal shall be placed on the final hearing board thereafter. The Records & Proceedings to be called for so as to reach this Court by 15th August, 2002.
[Y.B. Bhatt, J.] [Sharad D. Dave, J.] /phalguni/