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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(6)(a) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(a)All sums deducted by the Government under sub-section (3) of section 8 shall stand transferred to the corporation or company referred to in sub-section (1).