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State of Uttar Pradesh - Section

Section 8 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

8. Academic qualifications.

- No person shall be appointed to the service under the provisions of Rules 5 (a) (2) and 5 (b) (2) unless he has passed the Intermediate Examination held by the Board of High School and Intermediate Education, Uttar Pradesh, or an examination recognized by Government as equivalent hereto, with one or more of the following subjects :Mathematics, Physics, Chemistry, Botany and Zoology.