Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 244 in Rules of the High Court of Judicature for Rajasthan, 1952

244. Cost of preparing paper book not to be charged from parties.

- Except under rule 243, where copies of any paper or its transliteration or translation are supplied under this chapter by any party to a proceeding, the cost thereof shall be brone by such party whatever may be the result of the case.