Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(3) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017 (3)Compliance report, if any, shall be tabled before the next meeting of the Ward Sabha.
