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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(a) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(a)[ four members to be nominated by the Coal Mines Authority Limited, 10, Camac Street, Calcutta - 700017, of whom one shall be a Colliery Manager;] [[Clauses (a) and (b) Substituted by W.B. Act 44 of 1974, which were earlier as under:- '(a) four members to be elected by owners of mines which employ persons residing within the mining settlement or by representatives of such owners duly authorised in the prescribed manner;