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Calcutta High Court

Cimmco Birla Ltd vs Texmaco Ltd on 4 February, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                            AP No. 735 of 2009

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE



                           CIMMCO BIRLA LTD.
                                Versus
                             TEXMACO LTD.

                                                               Appearance
                                                     Mr. S.K. Mal, Advocate
                                            Mr. A. Roychowdhury, Advocate

                                                   Mr. S. Singhvi, Advocate

  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 4th February, 2010.

The Court : It is submitted on behalf of the petitioner that in view of A.P. No. 741 of 2009, the petitioner does not wish to pursue this petition. A.P. No. 735 of 2009 is dismissed as not pressed.

There will be no order as to costs.

(SANJIB BANERJEE, J.) sg.