Calcutta High Court
Cimmco Birla Ltd vs Texmaco Ltd on 4 February, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 735 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CIMMCO BIRLA LTD.
Versus
TEXMACO LTD.
Appearance
Mr. S.K. Mal, Advocate
Mr. A. Roychowdhury, Advocate
Mr. S. Singhvi, Advocate
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th February, 2010.
The Court : It is submitted on behalf of the petitioner that in view of A.P. No. 741 of 2009, the petitioner does not wish to pursue this petition. A.P. No. 735 of 2009 is dismissed as not pressed.
There will be no order as to costs.
(SANJIB BANERJEE, J.) sg.