Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act] State of Assam - Subsection Section 2(13)(i) in Assam State Housing Board Act, 1972 (i)The garden, grounds and out houses if any, appertaining to such building or part of building; and