Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 28 January, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY
OF & 2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 28/01/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of the sick note filed by Mr Devang Vyas, learned advocate for Respondent Nos.1 and 3, the case is adjourned to 24th February 2015.
(K.S.JHAVERI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1