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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(4) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(4)The water-supply in respect of the washing facilities shall be capable of yielding at least [27.3 litres] [Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] per day for every person employed in the beedi industrial premises and shall be from a source approved in writing by the Health Officer:Provided that where the Inspector is satisfied that such an yield is not practicable, he may by a certificate in writing permit the supply of a smaller quantity not being less than [4.5 litres] [Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] per day for every person employed in the beedi industrial premises.