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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(1)(c) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(c)a person who has served as an auditor in the Department of Co-operation, Government of Arunachal Pradesh or elsewhere in India, and whose name has been included by the Registrar in the panel of certified auditors maintained and published by him in the official Gazette at least once in every three years.