Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(2)(iv) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(iv)Director of Animal Husbandry and every Officer subordinate to him not below the rank - of Assistant Director;