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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(14)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)has been removed or dismissed from service of the Central Government or a State Government or an undertaking or corporation owned or controlled by the Central Government or a State Government;