Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Port Rules for the Port of Bombay 13. Rafts of timber made fast to vessels shall not be allowed to extend more than one hundred feet (30.48M) from the stern, or more than fifty feet (15.24M) from the sides of such vessels.
