Delhi High Court - Orders
Commissioner Of Customs (General) vs D. S. Cargo Agency on 20 October, 2020
Bench: Chief Justice, Prateek Jalan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 233/2019
COMMISSIONER OF CUSTOMS (GENERAL) ..... Appellant
Through: Mr. Harpreet Singh, Senior
Standing Counsel.
versus
D. S. CARGO AGENCY ..... Respondent
Through: Mr. Amit Sibal, Senior Advocate
with Mr. Sanjeev Kumar Tiwari, Mr. Amrish
Tiwari, Mr. Saurabh Anand, Ms.Namrata
Chadha, Mr.Aditya Jayaraj & Mr. Abhishek
Jan, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.10.2020 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 26714/2020(early hearing) This application has been preferred for early hearing of the appeal. Having heard counsel for both the sides and looking to the facts and circumstances of the case, the application is allowed and disposed of. The appeal will now be heard on 27th November, 2020.
CUSAA 233/2019List on 27th November, 2020.
CHIEF JUSTICE OCTOBER 20, 2020/kks PRATEEK JALAN, J Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:23.10.2020 16:26