Bombay High Court
Atc India Tower Corporation Private ... vs Nashik Municipal Corporation And Ors on 25 March, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10061 OF 2010
Essar Telecom Infrastructure Private Ltd., ....Petitioner
V/S
Nashik Municipal Corporation And Ors ....Respondent
WITH WRIT PETITION NO. 9139 OF 2010 21st Century Infra Tele Limited ....Petitioner V/S Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 9135 OF 2010 Idea Cellular Limited ....Petitioner V/S Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 9137 OF 2010 Indus Towers Limited And Ors. ....Petitioner V/S Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 9179 OF 2010 Gtl Infrastructure Limited ....Petitioner V/S Page 1/3 ::: Uploaded on - 25/03/2019 ::: Downloaded on - 26/03/2019 03:17:57 ::: Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 10062 OF 2010 Atc India Tower Corporation Private Limited ....Petitioner V/S Nashik Municipal Corporation And Ors ....Respondent WITH WRIT PETITION NO. 10063 OF 2010 Chennai Network Infrastructure Limited ....Petitioner V/S Nashik Municipal Corporation And Ors ....Respondent WITH WRIT PETITION NO. 8861 OF 2011 India Telecom Infra Limited ....Petitioner V/S Nashik Municipal Corporation And Ors ....Respondent WITH WRIT PETITION NO. 9511 OF 2010 Aircell Limited ....Petitioner V/S Nashik Municipal Corporation And Ors ....Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ Page 2/3 ::: Uploaded on - 25/03/2019 ::: Downloaded on - 26/03/2019 03:17:57 ::: DATE : 25th March, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission on Supplementary Board. Ad-interim relief if any to continue till then. Stand over to 02.04.2019.
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