Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(i) in C.U. Shah University First Statutes 2013

(i)For the payment of cost of capital, not exceeding the prime lending rate from time to time of any Nationalised Bank of India, incurred by the Sponsoring Body for setting up the University and the investments made thereof;