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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(4) in The Representation Of The People Act, 1950

(4)1The. electoral college for the Union territory of Pondicherry shall consist of the elected members of the Legislative Assembly constituted for that territory under the Government of Union Territories Act, 1963 (20 of 1963).