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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(a) in Telangana Forest Act, 1967

(a)any act done in accordance with any rule made under this Act or with the permission in writing of the Divisional Forest Officer or of an officer authorized by him to grant such permission; or