Section 39(1)(c) in The Standards Of Weights And Measures Act, 1976
(c)offer, expose or possess for sale, any commodity in packaged form to which this Part applies unless such package bears thereon or on a label securely attached thereto a definite, plain and conspicuous declaration, made in the prescribed manner, of(i)the identity of the commodity in the package;(ii)the net quantity, in terms of the standard unit of weight or measure, of the commodity in the package;(iii)where the commodity is packaged or sold by number, the accurate number of the commodity contained in the package;(iv)the unit sale price of the commodity in the package; and(v)the sale price of the package.