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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4) in Rules for the Todapatta Lands of the Nilgiris

(4)The Collector shall have power to issue per mills for periods not exceeding ten years at a time for the cultivation of grass lands only in Toda pattas by Todas themselves or Toda Converts, free of charge or otherwise as the Government may, from time to time, direct, but no permit holder shall allow any person not being a Toda or Toda Convert to cultivate or assist in the cultivation of such lands.