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[Cites 0, Cited by 0] [Section 302(1)] [Section 302] [Entire Act]

State of Punjab - Subsection

Section 302(1)(b) in The Punjab Municipal Corporation Act, 1976

(b)by public notice, give such directions to be observed by the public or by any class or section of the public, as he thinks necessary to prevent the outbreak or spread of the disease :