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Delhi High Court - Orders

Manan Chopra vs M/S Honda Cars India Ltd & Anr on 28 July, 2025

                          $~19
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 812/2025
                                    MANAN CHOPRA
                                                                                                               .....Petitioner
                                                                  Through:            Mr. Tushar Parashar with Mr. Bhanu
                                                                                      Pratap Singh, Advocates.

                                                                  versus

                                    M/S HONDA CARS INDIA LTD & ANR.
                                                                                                           .....Respondent
                                                                  Through:            Mr Ashish Chauhan, Ms. Sonal
                                                                                      Chauhan & Ms. Pavani Verms
                                                                                      Advocates for Respondent No.1
                                                                                      Mr. Maneesh Goyal, Advocate for
                                                                                      R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                       ORDER
                          %                            28.07.2025
                                    List on 24.11.2025.



                                                                                                                     MANOJ JAIN, J
                                    JULY 28, 2025/sw




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:31:04