Delhi High Court - Orders
Manan Chopra vs M/S Honda Cars India Ltd & Anr on 28 July, 2025
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 812/2025
MANAN CHOPRA
.....Petitioner
Through: Mr. Tushar Parashar with Mr. Bhanu
Pratap Singh, Advocates.
versus
M/S HONDA CARS INDIA LTD & ANR.
.....Respondent
Through: Mr Ashish Chauhan, Ms. Sonal
Chauhan & Ms. Pavani Verms
Advocates for Respondent No.1
Mr. Maneesh Goyal, Advocate for
R-2.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 28.07.2025
List on 24.11.2025.
MANOJ JAIN, J
JULY 28, 2025/sw
This is a digitally signed order.
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