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Supreme Court - Daily Orders

Gujarat Urja Vikas Nigam Ltd vs Green Infra Corporate Wind Power Ltd. ... on 17 July, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.43                               COURT NO.14               SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                      Civil Appeal Nos. 14098-14101/2015

     GUJARAT URJA VIKAS NIGAM LTD.                                        APPELLANT(S)
                                                     VERSUS

     GREEN INFRA CORPORATE WIND
     POWER LTD. AND ORS. ETC.                                              RESPONDENT(S)

     IA No. 133461/2025 - APPROPRIATE ORDERS/DIRECTIONS

     Date : 17-07-2025 These matters were called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE SANJAY KUMAR
                              HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s)                   Mr. C A Sundaram, Sr. Adv.
                                        Mr. Mr Ramachandran, Sr. Adv.
                                        Ms. Hemantika Wahi, AOR
                                        Ms. Ranjitha Ramachandran, Adv.
                                        Ms. Jesal Wahi, Adv.
                                        Ms. Srishti Khindaria, Adv.

     For Respondent(s)                  Mr. Sanjay Sen, Sr. Adv.
                                        Mr. Vishal Gupta, AOR
                                        Mr. Anupam Chaudhary, Adv.
                                        Mr. Sarthak Garg, Adv.

                                        Mr. Shri Venkatesh, Adv.
                                        Ms. Kanika Chugh, Adv.
                                        Mr. Ashutosh Kumar Srivastava, Adv.
                                        Mr. Shryeshth Ramesh Sharma, Adv.
                                        Mr. Siddharth Nigotia, Adv.
                                        Mr. Harsh Vardhan, Adv.
                                        Mr. Nitin Saluja, AOR

                                        Mr. Shyam Divan, Sr. Adv.
                                        Mr. Divyakant Lahoti, AOR
                                        Mr. Akshaya Babu, Adv.
                                        Ms. Praveena Bisht, Adv.
                                        Mr. Siddharth Tripathi, Adv.
                                        Mr. Rongon Choudhary, Adv.

                           UPON hearing the counsel, the Court made the following
                                                 O R D E R

Arguments heard.

Signature Not Verified Digitally signed by babita pandey

Judgment reserved.

Date: 2025.07.18

(Babita Pandey) (Preeti Saxena) 17:01:13 IST Reason:

Astt. Registrar-cum-PS Court Master (NSH)