Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Ltd vs Green Infra Corporate Wind Power Ltd. ... on 17 July, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.43 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 14098-14101/2015
GUJARAT URJA VIKAS NIGAM LTD. APPELLANT(S)
VERSUS
GREEN INFRA CORPORATE WIND
POWER LTD. AND ORS. ETC. RESPONDENT(S)
IA No. 133461/2025 - APPROPRIATE ORDERS/DIRECTIONS
Date : 17-07-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) Mr. C A Sundaram, Sr. Adv.
Mr. Mr Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Srishti Khindaria, Adv.
For Respondent(s) Mr. Sanjay Sen, Sr. Adv.
Mr. Vishal Gupta, AOR
Mr. Anupam Chaudhary, Adv.
Mr. Sarthak Garg, Adv.
Mr. Shri Venkatesh, Adv.
Ms. Kanika Chugh, Adv.
Mr. Ashutosh Kumar Srivastava, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mr. Siddharth Nigotia, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Nitin Saluja, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Divyakant Lahoti, AOR
Mr. Akshaya Babu, Adv.
Ms. Praveena Bisht, Adv.
Mr. Siddharth Tripathi, Adv.
Mr. Rongon Choudhary, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Arguments heard.
Signature Not Verified Digitally signed by babita pandeyJudgment reserved.
Date: 2025.07.18(Babita Pandey) (Preeti Saxena) 17:01:13 IST Reason:
Astt. Registrar-cum-PS Court Master (NSH)