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[Cites 0, Cited by 0] [Section 326(1)] [Section 326] [Entire Act]

Union of India - Subsection

Section 326(1)(b) in The Companies Act, 2013

(b)debts due to secured creditors to the extent such debts rank under clause (iii) of the proviso to subsection (1) of section 325 pari passu with such dues,