Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(2) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003 (2)An employee who has married or marries a person other than of Indian nationality shall forthwith intimate the fact to the Commission.
