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State of Odisha - Section

Section 60 in Orissa Zilla Parishad Election Rules, 1994

60. Resignation of any elected member or President or Vice-President.

(1)The President or Vice-President of the Parishad or any elected member thereof may resign his office by giving notice in writing addressed to the Chief Executive Officer of the Parishad who shall lay the letter of resignation before the Parishad for information.
(2)The resignation shall be effective from the date on which it is received by the Chief Executive Officer.