Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

16. Cashier and his Responsibilities.

- There shall be a Cashier in each Janpad Panchayat. The Chief Executive officer may assign the responsibilities of Cashier to any employee, however, under no circumstances the Cashier shall have an access or otherwise be responsible for writing the Cash Book.