Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 213 in Instructions Relating to Liquor

213. Procedure on transfer.

- When an officer is transferred from one district to another, the copy of his security bond and the pass book for his Saving Book security deposit, if any, will be forwarded under registered cover to the Deputy Commissioner of the district to which he is transferred.