Himachal Pradesh High Court
M/S Brillon Consumer vs . Shiv Onkar on 19 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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M/s Brillon Consumer vs. Shiv Onkar CWP No.5041 of 2023 19.09.2023 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Naresh K. Gupta, Advocate, for the petitioner.
of Mr. Rahul Mahajan, Advocate, for respondents No.1 to 74.
rt Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for respondent No.75.
Replies are stated to have been filed, but the same are not on record. Registry to trace and place the same on record, if in order. Since copy of the replies stand already received by learned counsel representing the petitioner, he prays for and is granted two weeks' time to file rejoinder.
List on 05.10.2023. Till then, interim order to continue.
(Sandeep Sharma) Judge 19th September, 2023 (reena) ::: Downloaded on - 20/09/2023 20:35:44 :::CIS