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Andhra Pradesh High Court - Amravati

Nadakuduru Rama Raju vs The Aptransco Andhra Pradesh ... on 7 April, 2022

       HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE NO: W.P. No.14044 of 2018


                              PROCEEDING SHEET

SL.     DATE                           ORDER                                      OFFICE
NO.                                                                                NOTE

16    07.04.2022

Dr. KMR, J Sri B. Appa Rao, learned counsel represented on behalf of Sri S.R.Sanku, learned counsel for the petitioner sought time.

Sri Y.Nagi Reddy, learned Standing Counsel for APTRANSCO is appeared along with the officers and filed their counters along with Memo No.JMD(HR&Admin)/DS (Per)/AS(HR)/PO.Regl./22/22, dated 30.03.2022.

While rejecting the request of the petitioner in compliance of the order, the concerned officers attended before this Court. Hence, their presence is herewith dispensed with and the order dated 24.03.2022 passed by this Court is hereby recalled.

Post the matter on 21.04.2022.

___________ Dr. KMR,J Gvl