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Orissa High Court

M/S Modern Chemicals And Another vs State Of Orissa And Others .... Opposite ... on 2 May, 2022

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

     IN THE HIGH COURT OF ORISSA AT CUTTACK
     W.P.(C) No.17804 of 2009 and batch of writ petitions

In W.P.(C) No.17804 of 2009
 M/s Modern Chemicals and another          ....        Petitioners
                                        Mr. A.C. Swain, Advocate
                             -versus-
State of Orissa and others                .... Opposite Parties
                             Mr. J. Katikia, A.G.A. for the State
                        Mr. S.B. Panda, Advocate for O.P. No.2
                        Mr. A. Patnaik, Advocate for O.P. No.3

In W.P.(C) No.15540 of 2006
 Reliance Industries Limited               ....         Petitioner
                                          Ms. S. Sahoo, Advocate
                             -versus-
State of Orissa and others                .... Opposite Parties
                             Mr. J. Katikia, A.G.A. for the State
                        Mr. S.B. Panda, Advocate for O.P. No.2

In W.P.(C) No.16072 of 2009
 M/s Bhagei Chemical Industries            ....         Petitioner
                                        Mr. A.C. Swain, Advocate
                             -versus-
State of Orissa and others                .... Opposite Parties
                             Mr. J. Katikia, A.G.A. for the State
                        Mr. S.B. Panda, Advocate for O.P. No.2
                        Mr. A. Patnaik, Advocate for O.P. No.3

In W.P.(C) No.12206 of 2017
 Sitakanta Sahoo                           ....         Petitioner
                                        Mr. A.C. Swain, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                             Mr. J. Katikia, A.G.A. for the State
                        Mr. S.B. Panda, Advocate for O.P. No.2
                         Ms. S. Sahoo, Advocate for O.P. No.3



                                                       Page 1 of 4
 In W.P.(C) No.12208 of 2017
 Prafulla Kumar Parida                      ....          Petitioner
                                          Mr. L. Sarangi, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2

In W.P.(C) No.12209 of 2017
 Sri Anjan Kumar Muduli                     ....          Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12211 of 2017
 Sri Tapas Das                              ....          Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12212 of 2017
 Sri Jaya Behera                            ....          Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12213 of 2017
 Amit Kumar Agarwalla                       ....          Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
                                                         Page 2 of 4
  State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12214 of 2017
 Mrs. Kanchanbala Lenka                     ....         Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12215 of 2017
 Ch. Santosh Kumar Nayak                    ....         Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.12216 of 2017
 Tenson Thomas                              ....         Petitioner
                                         Mr. A.C. Swain, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                         Mr. S.B. Panda, Advocate for O.P. No.2
                          Ms. S. Sahoo, Advocate for O.P. No.3

In W.P.(C) No.17296 of 2017
 Gupta Power Infrastructure Pvt. Ltd.       ....         Petitioner
                                          Mr. A.P. Bose, Advocate
                              -versus-
 State of Orissa and others                .... Opposite Parties
                              Mr. J. Katikia, A.G.A. for the State
                          Ms. S. Sahoo, Advocate for O.P. No.2
                         Mr. S.B. Panda, Advocate for O.P. No.3
                                                        Page 3 of 4
                           CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R.K. PATTANAIK
                                            ORDER

Order No. 02.05.2022

19. 1. It is seen that the challenge in the writ petitions filed in 2017 is to the levy of holding tax by virtue of a resolution dated 13th November 2015 of the Government of Odisha. Therefore, it is incumbent on the Government of Odisha to file a reply to the petitions filed in 2017.

2. Last opportunity of eight weeks is granted to Government of Odisha to do so. Rejoinder thereto be filed before the next date.

3. List on 23rd August, 2022. The interim order passed in the respective writ petitions shall continue till then.

(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge S.K. Guin Page 4 of 4