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[Cites 0, Cited by 0] [Section 358(1)] [Section 358] [Entire Act]

State of Uttar Pradesh - Subsection

Section 358(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)the occupier (who need not be named) of each premises, entered in the Corporation assessment list which the Corporation proposes to acquire in executing the scheme.