Section 4 in The Orissa Electricity (Duty) Act, 1961
4. Consumers to pay electricity duty.
- [The amount of electricity duty levied under Section 3 on the energy consumer or any other person shall be payable by, and be collected and recovered from the consumer or such person in the manner hereinafter provided.] [Substituted vide Orissa Act No. 9 of 1986.]
