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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Telangana - Subsection

Section 121(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)to furnish any return, plan estimate, statement, account or statistics concerning or connected with any matter appertaining to the administration of this Act or the municipal Government of the City;