Punjab-Haryana High Court
M/S Sagardutt Builders & Developers ... vs Haryana Urban Development Authority ... on 12 March, 2026
5
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
137-8
RFA No.8518
No.8518 of 2018
2018 (O&M)
Date of Decision: 12.03.202
12.03.2026
.2026
M/S SAGARDUTT BUILDERS & DEVELOPERS PVT. LTD....Appellant
...Appellant
Vs
HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) THROUGH ITS
ADMINISTRATOR AND ANR. ...Respondent
...Respondent(
.Respondent(s)
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Kunal Dawar, Sr. Advocate with
Mr. Vipul Sharma, Advocate
Ms. Rubina Varmani, Advocate
Mr. Kunal Mulwani, Advocate
Mr. Ritvik Garg, Advocate
for the appellant/landowner.
Mr. Abhinash Jain, D.A.G., Haryana.
****
HARKESH MANUJA, J. (Oral)
For detailed order, see order of even date passed in RFA No.4745 of 2018 (O&M) titled 'YASHBIR OTHE YASHBIR AND OTH ERS Vs STATE OF HARYANA AND ORS.' ending application(s), if any, shall also stand disposed of.
Pending
(HARKESH MANUJA)
March 12,
12, 2026 JUDGE
Atik
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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