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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2)(b) in Gujarat Consumer Protection Rules, 1988

(b)The members of the District Consumer Redressal Forum shall be entitled to such travelling allowance and daily allowances, on official tours as are admissible to Class-II Officers of the State Government.]