Section 27(2)(e) in The Orissa Grama Panchayats Act, 1964

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(e)the date, time and place of poll including-

(i)appointment of polling stations for each ward;

(ii)hours during which the polling station shall be kept open for casting votes;

(iii)preparation and issue of ballot papers;

(iv)the checking of voters by reference to the Electoral Roll;

(v)the manner in which votes are to be given;

(vi)scrutiny of votes, counting of votes, the declaration of results and the procedure in case of equality of votes;

(vii)the custody and disposal of papers relating to election and

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