Delhi High Court - Orders
Viom Networks Limited vs Videocon Telecommunications Limited & ... on 13 October, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~63-66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 95/2016
VIOM NETWORKS LIMITED
.....Petitioner
Through: Ms. Shalini Sati Prasad, Advocate,
Mr. Pranav Nayar, Advocate
versus
VIDEOCON TELECOMMUNICATIONS LIMITED & ANR.
.....Respondent
Through:
64
+ O.M.P.(I) (COMM.) 105/2016
TOWER VISION INDIA PRIVATE LIMITED
.....Petitioner
Through:
versus
VIDEOCON TELECOMMUNICATIONS LIMITED
.....Respondent
Through:
65
+ O.M.P.(I) (COMM.) 107/2016
ATC TELECOM TOWER CORPORATION PVT. LTD.
.....Petitioner
Through: Ms. Shalini Sati Prasad, Advocate,
Mr. Pranav Nayar, Advocate
versus
VIDEOCON TELECOMMUNICATION LTD.
.....Respondent
Through:
66
+ O.M.P.(I) (COMM.) 186/2016
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/10/2025 at 22:01:28
INDUS TOWERS
.....Petitioner
Through: Mr. Prem Prakash Kanwer, Adv.
versus
VIDEOCON TELECOMMUNICATIONS LIMITED FORMERLY
KNOWN AS DATACOM SOLUTIONS LTD.
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 13.10.2025
List on 07.04.2026.
JASMEET SINGH, J
OCTOBER 13, 2025 / (MS)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2025 at 22:01:28