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Delhi High Court - Orders

Viom Networks Limited vs Videocon Telecommunications Limited & ... on 13 October, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~63-66
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P.(I) (COMM.) 95/2016
                               VIOM NETWORKS LIMITED
                                                                                 .....Petitioner
                                              Through: Ms. Shalini Sati Prasad, Advocate,
                                              Mr. Pranav Nayar, Advocate

                                                                  versus

                                    VIDEOCON TELECOMMUNICATIONS LIMITED & ANR.
                                                                        .....Respondent
                                                 Through:
                          64
                          +         O.M.P.(I) (COMM.) 105/2016
                                    TOWER VISION INDIA PRIVATE LIMITED
                                                                                                                             .....Petitioner
                                                                  Through:

                                                                  versus

                                    VIDEOCON TELECOMMUNICATIONS LIMITED
                                                                                                                           .....Respondent
                                                                  Through:
                          65
                          +         O.M.P.(I) (COMM.) 107/2016
                                    ATC TELECOM TOWER CORPORATION PVT. LTD.
                                                                                                     .....Petitioner
                                                                  Through: Ms. Shalini Sati Prasad, Advocate,
                                                                  Mr. Pranav Nayar, Advocate

                                                                  versus

                                    VIDEOCON TELECOMMUNICATION LTD.
                                                                                                                           .....Respondent
                                                                  Through:
                          66
                          +         O.M.P.(I) (COMM.) 186/2016




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/10/2025 at 22:01:28
                                      INDUS TOWERS
                                                                                                            .....Petitioner
                                                                  Through:             Mr. Prem Prakash Kanwer, Adv.

                                                                  versus

                             VIDEOCON TELECOMMUNICATIONS LIMITED FORMERLY
                          KNOWN AS DATACOM SOLUTIONS LTD.
                                                                  .....Respondent
                                          Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER
                          %                      13.10.2025

                                    List on 07.04.2026.


                                                                                                              JASMEET SINGH, J
                                    OCTOBER 13, 2025 / (MS)




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2025 at 22:01:28