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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(5) in Uttarakhand Technical University Act, 2005

(5)Subject to the superintendence of the Examination committee, the controller of examinations shall conduct the examinations and make all other arrangements therefore and be responsible for the due execution of all processes connected therewith.