Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Madras Presidency - Subsection Section 66(2) in Madras Hindu Religious and Charitable Endowments Act, 1951 (2)The salary and allowance of the executive officer, as determined by the Commissioner, shall be paid from the funds of the religious institution.
