Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(14)] [Section 5] [Entire Act] Union of India - Subsection Section 5(14)(f) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000 (f)substantial modification to the Safety Management System which has not been notified to the Central Government and verified by the Auditor.