Bombay High Court
Shabnam Altaf Pardiwala And Anr vs State Of Maharashtra Through The ... on 30 October, 2023
Author: G.S. Patel
Bench: G.S. Patel
902-ASWP-10465-2019+.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10465 OF 2019
Shabnam Altaf Pardiwala & Anr ...Petitioners
Versus
State of Maharashtra through the Secretary, ...Respondents
Urban Development Department & Ors
WITH
WRIT PETITION NO. 10466 OF 2019
Altaf Adamali Pardiwala ...Petitioner
Versus
State of Maharashtra through the Secretary, ...Respondents
Urban Development Department & Ors
Mr Vishal Kanade, with Punita Arora, Puneet Arora, Manish Kukreja
& Richa Shukla, i/b M/s Arora & Co, for the Petitioners in both
Petitions.
Digitally
signed by Mr YD Patil, AGP, for Respondents Nos. 1 & 2-State in both Petitions.
ASHWINI
ASHWINI GAJAKOSH
GAJAKOSH Date:
Mr Aniruddha A Garge, for Respondent No. 3 in both Petitions.
2023.10.31
09:35:56
+0530
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 30th October 2023 PC:-
1. Arguments are concluded.Page 1 of 2
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2. Reserved for judgment.
3. Previous ad-interim orders, if any, to continue until the next date.
(Kamal Khata, J) (G. S. Patel, J) Page 2 of 2 30th October 2023 ::: Uploaded on - 31/10/2023 ::: Downloaded on - 01/11/2023 03:31:25 :::