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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(3) in The Punjab School Education Board Leave Regulations

(3)If an employee overstays his casual leave for any reason whatsoever, for example a breakdown on the road due to floods, landslide the entire period of absence will be debited to his leave account other than that of casual leave and not only the period by which he has overstayed his casual leave.