Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 21A] [Entire Act]

State of Tamilnadu - Subsection

Section 21A(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(b)any parent or grand-parent has voluntarily transferred any land on account of natural love and affection to any minor son, unmarried daughter minor grand-son, or unmarried grand-daughter in the male line; or