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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(y) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(y)The manner and procedure for payment of honorarium and travelling allowance to the Chairman and other non-official members of the Committee and to the employees of the Committee under clause (x) of section 48.