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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Punjab - Subsection

Section 108(2)(e) in Punjab Jail Manual, 1996

(e)every instance in which any subordinate officer is guilty of any dereliction of duty, breach of discipline or other misconduct, which comes to his knowledge, is entered in his journal and brought to the notice of the Superintendent.